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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(j) in Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010

(j)the form of declaration of service of notice to be made by the Protection Officer under sub-section (2) of section 13;