Section 27(iii) in Motor Vehicles Third Party Insurance Rules, 1946

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Union of India - Subsection

Section 27(iii) in Motor Vehicles Third Party Insurance Rules, 1946

(iii)guarantor means an insurer who has guaranteed a foreign insurer in pursuance of the such rules, and guarantee, guaranteed and guaranteeing, have corresponding meanings;

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Union of India - Subsection

Section 27(iii) in Motor Vehicles Third Party Insurance Rules, 1946