Delhi High Court - Orders
Pawan Kumar vs Hardeep Singh on 30 November, 2022
Author: Amit Sharma
Bench: Amit Sharma
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 278/2017
PAWAN KUMAR ..... Appellant
Through: Mr. Naveen Kumar, proxy counsel for
Mr. Anis Mohammad, Advocate.
versus
HARDEEP SINGH ..... Respondent
Through: Mr. Amandeep Singh & Mr. Dilip K.
Niranjan, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 30.11.2022 At request of learned counsel for the petitioner, on the ground that Mr. Anis Mohammad, the main counsel who has to argue this petition, is in some personal difficulty, the hearing of the same is adjourned.
List the matter on 14.04.2023.
In the meantime, learned counsel for the petitioner is directed to supply a copy of the appeal/paperbook to the respondent.
AMIT SHARMA, J NOVEMBER 30, 2022/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:08.12.2022 19:16:27