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State of Rajasthan - Section

Section 43 in Rajasthan Jails Subordinate Service Rules, 1998

43. Confirmation.

- A probationer shall be confirmed in his appointment at the end of his period of probation, if:
(a)he has passed the Departmental Examination, if any, and has successfully undergone such training, as the Government may, from time to time, specify;
(b)he has passed a departmental test of proficiency in Hindi; and
(c)the Appointing Authority is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.
Explanation. - In case the Departmental Examination could not be held due to unavoidable circumstances even after completion of two years' period, the candidate will become due for confirmation after passing of the Departmental Examination with effect from the date on which completed the probation period.Part-VII Pay, Allowances, etc.