Gauhati High Court - Itanagar
Maktem Yommin vs Agot Tayeng And 2 Ors on 3 December, 2025
Page No.# 1/2
GAHC040008372023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : CRP/30/2023
Maktem Yommin
S/o Late Ani Yommin,
Resident of Village Sigar, PO/PS Mebo, District Arunachal Pradesh.
Phone No. 7005885831
VERSUS
Agot Tayeng and 2 Ors.
(Kebang Chairman), Gaon Burah, Sigar Village, Resident of Sigar Village, PO/PS
Mebo, District East Siang, Arunachal Pradesh.
2:Obang Tayeng
Age: 0
Occupation :
S/o Late Onung Tayeng
Resident of Village Sigar
PO/PS Mebo
District East Siang
Arunachal Pradesh.
3:Jayon Tayeng
Age: 0
Occupation :
S/o Late Kuli Tayeng Tayeng
Resident of Village Sigar
PO/PS Mebo
District East Siang
Arunachal Pradesh
Advocate for the Petitioner : Orin Modi, Pura Khongkhung
Page No.# 2/2
Advocate for the Respondent : T Tayeng, Aso Dalbong
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 03.12.2025 Mr. D. Tadak, learned counsel appearing on behalf of Mr. P. Khongkhung, learned counsel for the petitioner, prays for adjournment of the matter for 4 (four) weeks.
It is seen from the office note dated 02.12.2025 that the respondents have not yet filed their affidavit(s)-in-opposition.
In view of the above, the matter stands adjourned; list the matter after 4 (four) weeks.
JUDGE Comparing Assistant