Section 19 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957
19. Daily report. [Section 16(2)(i)].
- Every registered Habitual Offender in respect of whom a notification has been issued under section 11 or 12, shall report himself every day at such time and place and in such manner as the person authorised or appointed in the village under section 20 of the Act, may direct.
