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[Cites 0, Cited by 2] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(5) in The Seeds Act, 1966

(5)The provisions of the [Code of Criminal Procedure, 1898 (5 of 1898)], shall, so far as may be, apply to any search or seizure under this section as they apply to any search or seizure made under the authority of a warrant issued under section 98 of the said Code.