Kerala High Court
Saji C Manoharan vs State Bank Of India on 11 January, 2022
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 11TH DAY OF JANUARY 2022 / 21ST POUSHA, 1943
WP(C) NO. 33851 OF 2019
PETITIONER :
SAJI C MANOHARAN,
AGED 46 YEARS,
S/O C.K.MANOHARAN, CHIRAPARAMBIL HOUSE,
KUMBALANGHI SOUTH.P.O, KOCHI-682007.
BY ADV E.V.MOLY
RESPONDENT :
STATE BANK OF INDIA,
RACPC-II, ADMINISTRATIVE OFFICE,
PANAMPILLY NAGAR, ERNAKULAM,
PIN-682036, REP.BY ITS AUTHORIZED OFFICER.
BY ADV.JITHESH MENON, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 33851 OF 2019
2
BECHU KURIAN THOMAS, J.
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W.P.(C) No.33851 of 2019
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Dated this the 11th day of January, 2022
JUDGMENT
The learned counsel for the petitioner submits the writ petition has become infructuous.
Accordingly, the writ petition is dismissed as infructuous.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM