Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(ii) in Bihar Urban Local Body (Community Participation) Rules, 2013 (ii)All residents of the Ward shall be entitled to participate in the Ward Committee meeting. The media will be encouraged to actively participate in the proceedings.
