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[Cites 0, Cited by 0] [Section 33(5)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(5)(b) in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

(b)A copy of the order passed in appeal shall be supplied by the appellate authority free of cost to the appellate and a copy thereof shall also be sent to the Member-Secretary.