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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(e) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(e)to recommend to the Chief Inspector the names of organizations and responsible persons willing to take charge of or provide work for persons so released;