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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(14) in The Rajasthan Laws (Extension) Act, 1957

(14)The Rajasthan Wild Animals and Birds Protection Act 1951(Rajasthan Act 13 of 1951)Section 1. - For Sub-section 12), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (i).Section 13. - Omit the whole.Section 14. - Omit the whole.