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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(6)(a) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(a)to consider proposals for selection of new site(s) for establishment of the markets and to make recommendations to the Director for establishing principal market and sub-markets as per provision of sub-section (2) of Section 22;