Rajasthan High Court - Jaipur
M/S Pincon Spirits Ltd vs State Of Rajasthan Through Pp on 19 April, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Misccellaneous (Petition) No. 553/2018
M/s Pincon Spirits Ltd., Having Its Office At 7 Red Cross Place
Wellesley House, 3 Floor Kolkata, 700001 Through Its Authorised
Signatory/executive Director (Operations) Subrata Basu S/o Lt.
Prabir Kumar Basu Aged About 49 Years, M/s Pincon Spirits Pvt.
Ltd. Having Its Office At 7 Red Cross Place Wellesley House, 3
Floor Kolkata, 700001
----Petitioner
Versus
State Of Rajasthan Through P.p.
----Respondent
For Petitioner(s) : Mr. Rajesh Mehrishi For Respondent(s) : Mr. Prakash Thakuriya, PP for State Mr. Anirudh Mathur for Shri Anurag Sharma, AAG HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 19/04/2018 Application bearing inward No.4285/18 has been filed by the petitioner praying that S.B. Criminal Misc. Petition No.553/2018 be dismissed as withdrawn.
The application bearing inward No.4285/18 is allowed for the reasons stated therein. S.B. Criminal Misc. Petition No.4285/2018 is dismissed as withdrawn.
(KANWALJIT SINGH AHLUWALIA),J Govind/