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Rajasthan High Court - Jaipur

M/S Pincon Spirits Ltd vs State Of Rajasthan Through Pp on 19 April, 2018

           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       BENCH AT JAIPUR
           S.B. Criminal Misccellaneous (Petition) No. 553/2018

 M/s Pincon Spirits Ltd., Having Its Office At 7 Red Cross Place
 Wellesley House, 3 Floor Kolkata, 700001 Through Its Authorised
 Signatory/executive Director (Operations) Subrata Basu S/o Lt.
 Prabir Kumar Basu Aged About 49 Years, M/s Pincon Spirits Pvt.
 Ltd. Having Its Office At 7 Red Cross Place Wellesley House, 3
 Floor Kolkata, 700001
                                                        ----Petitioner
                                  Versus
 State Of Rajasthan Through P.p.
                                                      ----Respondent

For Petitioner(s) : Mr. Rajesh Mehrishi For Respondent(s) : Mr. Prakash Thakuriya, PP for State Mr. Anirudh Mathur for Shri Anurag Sharma, AAG HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 19/04/2018 Application bearing inward No.4285/18 has been filed by the petitioner praying that S.B. Criminal Misc. Petition No.553/2018 be dismissed as withdrawn.

The application bearing inward No.4285/18 is allowed for the reasons stated therein. S.B. Criminal Misc. Petition No.4285/2018 is dismissed as withdrawn.

(KANWALJIT SINGH AHLUWALIA),J Govind/