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[Cites 0, Cited by 0] [Section 92AAA(2)] [Section 92AAA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AAA(2)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)the name of the Town Panchayat or Third Grade Municipality or Municipality or Corporation and number of the ward;