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State of Uttar Pradesh - Section

Section 469 in The General Rules (Civil), 1957

469. Notice to Collector.

- The court shall give notice of every application for probate or letters of administration to the Collector within one week of the filing of the application.The notice shall be accompanied by a copy of the application with annexures. Copies of any subsequent annexures under head (b) of the next succeeding rule shall also be sent to the Collector.