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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(2)(j) in Tamil Nadu Value Added Tax Act, 2006

(j)the form in which and the particulars to be contained in any declaration to be given under this Act, the authority from whom, the conditions subject to which and the fees subject to payment of which any form of declaration prescribed under the Act may be obtained, the manner in which any such form may be used and any such declaration may be furnished;