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[Cites 0, Cited by 0] [Section 7B(2)] [Section 7B] [Entire Act]

Union of India - Subsection

Section 7B(2)(i) in The Citizenship Act, 1955

(i)for appointment to public services and posts in connection with affairs of the Union or of any State except for appointment in such services and posts as the Central Government may, by special order in that behalf, specify.