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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(k) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(k)The Competent Authority/ Convener of Admissions shall prepare the final list of the candidates admitted course-wise and Institution-wise and send the same to University Departments and Colleges concerned.