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State of Madhya Pradesh - Section

Section 24 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

24. Academic Council.

(1)The Academic Council shall consist of the Vice-Chancellor and such other members as may be prescribed by the Statutes.
(2)The Vice-Chancellor shall be the Chairperson of the Academic Council.
(3)The Academic Council shall be the principal academic body of the private university and shall, subject to the provisions of this Act, Statutes, Ordinances and regulations, co-ordinate and exercise general supervision over the academic policies of the private university.
(4)The quorum for meeting of the Academic Council shall be such as may be prescribed by the Statutes.