Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 86 in Kerala Factories Rules, 1957 86. Guards to platen and guillotine machine. - In printing works every platen machine driven by power shall be fitted with an efficient finger guard and every guillotine machine, driven by power, with an efficient knife guard.
