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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(t) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(t)"frame or modular scaffold" means a scaffold manufacture in such a way that the geometry of the scaffold is predetermined and the relative spacings of the principal members are fixed;