Delhi High Court - Orders
M/S Maan Pharmaceuticals Ltd vs Central Medical Services Society ... on 25 February, 2022
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~22 & 2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3357/2022
M/S MAAN PHARMACEUTICALS LTD. ..... Petitioner
Through: Mr. Deepak Jain, Mr. K.B. Pradeep,
Ms. Jaspreet Aulakh & Mr. Tanpreet
Gulati, Advocates.
versus
CENTRAL MEDICAL SERVICES SOCIETY
(CMSS) & ANR. ..... Respondents
Through: Mr. Karan Chhibber, Advocate for
Mr. Harish Vaidyanathan Shankar,
Advocate for the respondent.
+ W.P.(C) 3270/2022
M/S VERVE HUMAN CARE LABORATORIES ..... Petitioner
Through: Mr. Kirti Uppal, Senior Advocate
with Mr. Rohit Goel, Mr. Anish
Dewan & Ms. Riya Gulati,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC for
respondents No.1 & 2.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 25.02.2022 C.M. Nos.9812-9813/2022 in W.P.(C) 3357/2022; and C.M. No. 9517/2022 in W.P.(C) 3270/2022 Exemptions allowed, subject to all just exceptions. The applications stand disposed of.
Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:02.03.2022 10:52:34W.P.(C) 3357/2022 and C.M. Nos.9810-9811/2022 & 10103/2022; and W.P.(C) 3270/2022 and C.M. No.9516/2022 The original record has been submitted. Mr. Harish Vaidyanathan Shankar is stated to be unwell as he tested positive for Covid-19. Adjournment is sought till Monday.
At request, adjourned to 28.02.2022.
VIPIN SANGHI, J JASMEET SINGH, J FEBRUARY 25, 2022 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:02.03.2022 10:52:34