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State of Rajasthan - Section

Section 11 in First Statutes of the Jai Narayan Vyas University Jodhpur

11. Standing Committees.

- Subject to the provisions of the Act and the Statutes, any authority of the University may, from time to time, appoint such and as many Standing Committees, or sub-committees or boards as it may deem fit and may, if it deems fit, appoint to them persons who are not members of such authority. Such committees and boards may deal with any subject delegated to them, subject to subsequent confirmation by the authority appointing them.