Himachal Pradesh High Court
Oic Ltd. vs . Radha Khachi & Ors. on 21 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
OIC Ltd. Vs. Radha Khachi & Ors.
CMP(M) No.513 of 2023 .
21.04.2023 Present: Dr. Lalit K. Sharma, Advocate, for the petitioner.
Notice be issued to the respondents returnable for 01.06.2023, on steps being taken within one week. List thereafter.
April 21, 2023
r to Jyotsna Rewal Dua
Judge
(R.Atal)
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