Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(6) in The Bihar irrigation Act, 1997

(6)The Canal Officer shall fix a sum as rent to be paid for the use of such village channel to the owner.