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[Cites 0, Cited by 1] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(c) in The Punjab Co-operative Societies Act, 1961

(c)a decision of a co-operative society, other than a producers' society, refusing to admit any person as a member of the society who is otherwise duly qualified for membership under the bye-laws of the society;