Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 291 in The Assam Excise Rules, 2016 291. Except with the previous sanction of the State Government licences for the retail sale of liquor at any place within 500 meters of the border of another district shall not be granted.
