Delhi High Court - Orders
Chibuzo @ Chibuzor Cristatus vs State (Govt. Of Nct Of Delhi) on 4 October, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2251/2023
CHIBUZO @ CHIBUZOR CRISTATUS ..... Petitioner
Through: Mr. Arun K. Shrivastava & Ms.
Shaheena Praveen, Advocates.
versus
STATE (GOVT. OF NCT OF DELHI) ..... Respondent
Through: Mr. Aman Usman, APP for the State
with SI Rajendra Meena, Narcotics
Squad, West Distt.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 04.10.2023
1. Learned counsel appearing on behalf of the applicant seeks time to place on record judgments in support of the present application. Let the same be done before the next date of hearing, with an advance copy to learned APP for the State.
2. Re-notify on 03.11.2023.
AMIT SHARMA, J OCTOBER 4, 2023/bsr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:11:17