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Delhi High Court - Orders

Chibuzo @ Chibuzor Cristatus vs State (Govt. Of Nct Of Delhi) on 4 October, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           BAIL APPLN. 2251/2023
                                                CHIBUZO @ CHIBUZOR CRISTATUS                                                   ..... Petitioner
                                                                                      Through:                 Mr. Arun K. Shrivastava & Ms.
                                                                                                               Shaheena Praveen, Advocates.

                                                                                      versus

                                                STATE (GOVT. OF NCT OF DELHI)                                                  ..... Respondent
                                                                                      Through:                 Mr. Aman Usman, APP for the State
                                                                                                               with SI Rajendra Meena, Narcotics
                                                                                                               Squad, West Distt.


                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                 ORDER

% 04.10.2023

1. Learned counsel appearing on behalf of the applicant seeks time to place on record judgments in support of the present application. Let the same be done before the next date of hearing, with an advance copy to learned APP for the State.

2. Re-notify on 03.11.2023.

AMIT SHARMA, J OCTOBER 4, 2023/bsr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:11:17