Delhi High Court - Orders
Shri Sharad Yadav vs Shri Ram Chandra Prasad Singh And Anr on 21 March, 2018
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~29 & 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11102/2017 & & CM No.45385/2017, 8213/2018
SHRI SHARAD YADAV ..... Petitioner
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Nizam Pasha, M.r Navedur Rahman
and Ms. Sneha Iyer, Advs.
versus
SHRI RAM CHANDRA PRASAD
SINGH AND ANR. ..... Respondent
Through: Mr. Dinesh Dwivedi, Sr. Adv. with
Mr. Gopal Singh, Ms. Apoorva
Srivastava and Mr. B.K. Shahi,
Advs. for R-1 & 2.
Mr. Jatin Mongia with Mr. Animesh
Kumar and Mr. Mithan Lal, Advs.
for R-3.
+ W.P.(C) 11672/2017 & CM No.47424-47427/2017
SHRI. ALI ANWAR ANSARI ..... Petitioner
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Nizam Pasha, M.r Navedur Rahman
and Ms. Sneha Iyer, Advs.
versus
SHRI RAM CHANDRA PRASAD SINGH
AND ANR. ..... Respondent
Through: Mr. Dinesh Dwivedi, Sr. Adv. with
Mr. Gopal Singh, Ms. Apoorva
Srivastava and Mr. B.K. Shahi,
Advs. for R-1 & 2.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 21.03.2018 At joint request, renotify the matter on 3.5.2018.
RAJIV SHAKDHER, J MARCH 21, 2018/PMC