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Delhi High Court - Orders

Shri Sharad Yadav vs Shri Ram Chandra Prasad Singh And Anr on 21 March, 2018

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~29 & 30

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 11102/2017 & & CM No.45385/2017, 8213/2018
     SHRI SHARAD YADAV                            ..... Petitioner
                  Through:      Mr. Kapil Sibal, Sr. Adv. with Mr.
                                Nizam Pasha, M.r Navedur Rahman
                                and Ms. Sneha Iyer, Advs.

                     versus

     SHRI RAM CHANDRA PRASAD
     SINGH AND ANR.                           ..... Respondent
                  Through: Mr. Dinesh Dwivedi, Sr. Adv. with
                           Mr. Gopal Singh, Ms. Apoorva
                           Srivastava and Mr. B.K. Shahi,
                           Advs. for R-1 & 2.
                           Mr. Jatin Mongia with Mr. Animesh
                           Kumar and Mr. Mithan Lal, Advs.
                           for R-3.

+    W.P.(C) 11672/2017 & CM No.47424-47427/2017
     SHRI. ALI ANWAR ANSARI                   ..... Petitioner
                   Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                            Nizam Pasha, M.r Navedur Rahman
                            and Ms. Sneha Iyer, Advs.

                     versus

     SHRI RAM CHANDRA PRASAD SINGH
     AND ANR.                                 ..... Respondent
                  Through: Mr. Dinesh Dwivedi, Sr. Adv. with
                           Mr. Gopal Singh, Ms. Apoorva
                           Srivastava and Mr. B.K. Shahi,
                           Advs. for R-1 & 2.
     CORAM:
    HON'BLE MR. JUSTICE RAJIV SHAKDHER
                 ORDER

% 21.03.2018 At joint request, renotify the matter on 3.5.2018.

RAJIV SHAKDHER, J MARCH 21, 2018/PMC