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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(2)(b) in The Orissa Labour Welfare Fund Act, 1996

(b)the terms and the conditions of appointment and service and the scales of pay of officers and staff of the Board, including the payment of travelling and daily allowances in respect of journeys undertaken by such officers and staff of the Board;