Supreme Court - Daily Orders
Indian Foreign Service(B)Gazetted ... vs Union Of India on 5 September, 2016
Author: N.V. Ramana
Bench: N.V. Ramana
ITEM NO.4 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2016 in Civil Appeal No(s). 8967/2014
INDIAN FOREIGN SERVICE(B)GAZETTED
OFFICERS ASSOCIATION & ANR. Appellant(s)
VERSUS
UOI & ORS Respondent(s)
(For deletion of proforma respondents)
Date : 05/09/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
[IN CHAMBERS]
For Appellant(s) Ms. Abha R. Sharma,Adv.
Ms. Puja Anand, Adv.
Mr. Dhirendra Singh Pramar, Adv.
Mr. Susheel Tomar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for deletion of proforma respondent Nos.5 to 7 is allowed at the risk of the appellants.
Cause title be amended accordingly.
(SWETA DHYANI) (S.S.R. KRISHNA)
SR.P.A. ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2016.09.06
16:05:12 IST
Reason: