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Supreme Court - Daily Orders

Indian Foreign Service(B)Gazetted ... vs Union Of India on 5 September, 2016

Author: N.V. Ramana

Bench: N.V. Ramana

     ITEM NO.4                         COURT NO.14                    SECTION XIV

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 3/2016 in Civil Appeal              No(s).   8967/2014

     INDIAN FOREIGN SERVICE(B)GAZETTED
     OFFICERS ASSOCIATION & ANR.                                        Appellant(s)

                                                 VERSUS

     UOI & ORS                                                         Respondent(s)

     (For deletion of proforma respondents)

     Date : 05/09/2016 This application was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                                           [IN CHAMBERS]

     For Appellant(s)               Ms.   Abha R. Sharma,Adv.
                                    Ms.   Puja Anand, Adv.
                                    Mr.   Dhirendra Singh Pramar, Adv.
                                    Mr.   Susheel Tomar, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Application for deletion of proforma respondent Nos.5 to 7 is allowed at the risk of the appellants.

Cause title be amended accordingly.




     (SWETA DHYANI)                                        (S.S.R. KRISHNA)
        SR.P.A.                                           ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
SWETA DHYANI
Date: 2016.09.06
16:05:12 IST
Reason: