665. Prisoner not to be transfered when epidemic prevails.
- No convict shall without the special sanction of the Inspector-General, be transferred from one jail to another while cholera or any other epidemic disease is prevalent in either the transferring or receiving jails nor until the disease has disappeared for at least two weeks. Special precautions shall be taken to guard against infection when a transfer has to be made along a route where any disease of an infectious nature is known to prevail.
