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Madhya Pradesh High Court

Krishnachand vs The State Of Madhya Pradesh on 2 August, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7557 of 2021 (KRISHNACHAND Vs THE STATE OF MADHYA PRADESH) Dated : 02-08-2022 Parties through their counsel.

Shri Pramod Pandey, learned Government Advocate prays for and is granted 10 days' time to serve the victim.

List the matter in the first week of September, 2022.



                                          (SUJOY PAUL)                                (PRAKASH CHANDRA GUPTA)
                                             JUDGE                                             JUDGE

                                     RC




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Date: 2022.08.02 16:56:09 IST