Madhya Pradesh High Court
Krishnachand vs The State Of Madhya Pradesh on 2 August, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7557 of 2021 (KRISHNACHAND Vs THE STATE OF MADHYA PRADESH) Dated : 02-08-2022 Parties through their counsel.
Shri Pramod Pandey, learned Government Advocate prays for and is granted 10 days' time to serve the victim.
List the matter in the first week of September, 2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
RC
Signature Not Verified
SAN
Digitally signed by RASHMI TIKARAM
CHIKANE
Date: 2022.08.02 16:56:09 IST