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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Para-medical Council Regulations, 2014

(2)Words and expressions used but not defined in these regulations but defined in the Act or rules made there under shall have the same meaning as assigned to them in the Act or rules, as the case may be.