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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(6)(ii) in Assam General Sales Tax Act, 1993

(ii)The power conferred by sub-clause (i) shall also include the power to seal any box or receptacle, godown or building where any accounts, registers or other documents or goods may be kept or are reasonably suspected to be kept.