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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Tamilnadu - Subsection

Section 124(2)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)the time and place of meeting of the planning authority, the procedure to be followed in regard to transaction of business at such meeting and the quorum necessary for the transaction of such business at a meeting;