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[Cites 0, Cited by 13] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Guardians And Wards Act, 1890

(4)District Court has the meaning assigned to that expression in the [Code of Civil Procedure, 1882 (14 of 1882)] [Now see the Code of Civil Procedure, 1908 (5 of 1908).] and includes a High Court in the exercise of its ordinary original civil jurisdiction.