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Karnataka High Court

Project Vruksha Foundation vs State Board For Wildlife (Sbwl) on 24 August, 2023

Bench: Chief Justice, M.G.S. Kamal

                                               -1-
                                                          NC: 2023:KHC:30391-DB
                                                           WP No. 8067 of 2020
                                                       C/W WP No. 8181 of 2020
                                                          WP No. 12132 of 2020


                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 24TH DAY OF AUGUST, 2023

                                            PRESENT
                    THE HON'BLE MR. PRASANNA B. VARALE, CHIEF JUSTICE
                                              AND
                           THE HON'BLE MR. JUSTICE M.G.S. KAMAL
                         WRIT PETITION NO. 8067 OF 2020 (GM-RES-PIL)
                                             C/W
                         WRIT PETITION NO. 8181 OF 2020 (GM-RES-PIL)
                                              &
                         WRIT PETITION NO. 12132 OF 2020 (GM-RES-PIL)

                  IN W.P.NO. 8067 OF 2020
                  BETWEEN:

                  1.   PROJECT VRUKSHA FOUNDATION
                       THROUGH ITS PRESIDENT
                       HOUSE NO.26/B (2646)
                       36TH 'A' CROSS ROAD
                       JAYANAGAR 9TH BLOCK
                       BANGALORE - 560 069
Digitally signed by
VASANTHAKUMARY                                                   ...PETITIONER
BK
Location: HIGH      (BY SRI NIKHIL KURGOD, ADVOCATE)
COURT OF
KARNATAKA

                  AND:

                  1.   STATE BOARD FOR WILDLIFE (SBWL)
                       THROUGH THE MEMBER SECRETARY
                       ARANYA BHAVAN, 2ND FLOOR
                       18TH CROSS, MALLESWARAM
                       BENGALURU - 560 003
                           -2-
                                   NC: 2023:KHC:30391-DB
                                    WP No. 8067 of 2020
                                C/W WP No. 8181 of 2020
                                   WP No. 12132 of 2020


2.   STATE OF KARNATAKA
     THROUGH THE ADDITIONAL
     CHIEF SECRETARY (FEE)
     FOREST, ENVIRONMENT AND
     ECOLOGY DEPARTMENT
     KARNATAKA GOVERNMENT SECRETARIAT
     ROOM NO.447, 4TH FLOOR, GATE NO.2
     M.S.BUILDING, BANGALORE - 560 001

3.   NATIONAL TIGER CONSERVANCY AUTHORITY
     THROUGH THE MEMBER SECRETARY
     NTCA HQ (NEW DELHI)
     B-1 WING, 7TH FLOOR
     PT. DEENDAYAL ANTYODAYA BHAWAN
     CGO COMPLEX
     NEW DELHI - 110 003

4.   STANDING COMMITTEE OF THE
     NATIONAL BOARD FOR WILDLIFE
     THROUGH THE MEMBER SECRETARY
     6TH FLOOR, VAYU WING
     INDIRA PARYAVARAN BHAWAN
     JOR BAGH ROAD, ALIGANJ
     NEW DELHI - 110 003

5.   MINISTRY OF ENVIRONMENT, FOREST
     AND CLIMATE CHANGE (MOEF & CC)
     REGIONAL OFFICE (SOUTHERN ZONE)
     SANTHOSAPURAM, 1ST BLOCK
     KORAMANGALA, KENDRIYA SADAN
     KORAMANGALA
     BANGALORE - 560 034

6.   SOUTH WESTERN RAILWAYS
     THROUGH ITS GENERAL MANAGER
     RAIL SOUDHA, GADAG ROAD
     HUBLI-580 020, KARNATAKA
                                -3-
                                         NC: 2023:KHC:30391-DB
                                          WP No. 8067 of 2020
                                      C/W WP No. 8181 of 2020
                                         WP No. 12132 of 2020


7.    GEORGE SALVADOR FERNANDEZ
      AGED ABOUT 64 YEARS, PRESIDENT
      RAILWAY SEVA SAMITHI
      UTTAR KANNADA, CEO
      MILAGRES CREDIT CO-OP SOCIETY
      KESHAV SHET ROAD, SONARWADA
      KARWAR-581 301

8.    VENKATRAMAN BOMMAYYA NAYAK
      AGED ABOUT 65 YEARS
      VICE PRESIDENT
      RAILWAY SEVA SAMITHI
      UTTAR KANNADA
      RETIRED GOVT. SCHOOL TEACHER
      BASGOD, ANKOLA-581 353

9.    RAJEEV GAONKAR
      S/O H U GAONKAR
      AGED ABOUT 53 YEARS
      SECRETARY
      RAILWAY SEVA SAMITHI
      UTTAR KANNADA
      R/OF HIREGUTTI VILLAGE
      KUMTA-581 333

      (R-6 TO R-9 ARE IMPLEADED
      V/O DATED 20.09.2021)
                                               ...RESPONDENTS

(BY SMT. NILOUFER AKBAR, AGA FOR R-1 & 2;
 SRI SHIVAKUMAR S, CGC FOR R-3 TO 6;
 SRI R G KOLLE, ADVOCATE FOR R-7 TO 9)

       THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE    CONSTITUTION   OF   INDIA     PRAYING   TO   QUASH   THE
PROCEEDINGS AND THE DECISION OF THE 14TH MEETING HELD
ON 20 MARCH, 2020 OF THE KARNATAKA STATE BOARD FOR
                               -4-
                                       NC: 2023:KHC:30391-DB
                                        WP No. 8067 of 2020
                                    C/W WP No. 8181 of 2020
                                       WP No. 12132 of 2020


WILDLIFE WHERE THE CHAIRMAN OF THE KARNATAKA-SBWL
RECOMMENDED WILDLIFE CLEARANCE TO HARP IGNORING THE
MAJORITY OPINION OF THE BOARD MEMBERS AND ETC.



IN W.P.NO. 8181 OF 2020

BETWEEN:

1.   GIRIDHAR KULKARNI
     S/O RAGHAVENDRA
     AGED 31 YEARS
     NO.186A, C/O MAHESH G M
     NEAR ANJANEYA TEMPLE
     3RD CROSS, C T STREET
     MARATHAHALLI
     BENGALURU-560037
                                              ...PETITIONER

(BY SMT. ANU CHENGAPPA P, ADVOCATE)


AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS
     CHIEF SECRETARY
     ROOM NO.320, 3RD FLOOR
     VIDHANA SOUDHA
     BANGALORE-560001

2.   ADDITIONAL CHIEF SECRETARY
     FORESTS, ENVIRONMENT AND
     ECOLOGY DEPARTMENT
     GOVERNMENT OF KARNATAKA
     KARNATAKA GOVERNMENT SECRETARIAT
     ROOM NO.447, 4TH FLOOR, GATE NO.2
                            -5-
                                    NC: 2023:KHC:30391-DB
                                     WP No. 8067 of 2020
                                 C/W WP No. 8181 of 2020
                                    WP No. 12132 of 2020


     M S BUILDING
     BENGALURU-560001

3.   THE PRINCIPAL CHIEF CONSERVATOR
     OF FORESTS (HEAD OF FOREST FORCE)
     KARNATAKA FOREST DEPARTMENT
     ARANYA BHAVAN, 18TH CROSS
     MALLESHWARAM
     BENGALURU-560003

4.   PRINCIPAL CHIEF CONSERVATOR
     OF FORESTS (WILDLIFE) AND
     CHIEF WILDLIFE WARDEN
     KARNATAKA FOREST DEPARTMENT
     2ND FLOOR, ARANYA BHAVAN
     18TH CROSS
     MALLESHWARAM
     BENGALURU-560003

5.   STATE BOARD OF WILDLIFE, KARNATAKA
     2ND FLOOR, ARANYA BHAVAN
     18TH CROSS, MALLESHWARAM
     BENGALURU-560003
     REPRESENTED BY ITS
     MEMBER SECRETARY

6.   MINISTRY OF RAILWAYS
     REPRESENTED BY
     DEPUTY CHIEF ENGINEER
     CONSTRUCTION-1
     SOUTH WESTERN RAILWAY
     CLUB ROAD, KESHWAPUR
     HUBBALLI-580023

7.   MINISTRY OF ENVIRONMENT AND
     FORESTS AND CLIMATE CHANGE
     INDIRA PARYAVARAN BHAVAN
     JOR BAGH ROAD
                             -6-
                                        NC: 2023:KHC:30391-DB
                                      WP No. 8067 of 2020
                                  C/W WP No. 8181 of 2020
                                     WP No. 12132 of 2020


     NEW DELHI-110003
     REPRESENTED BY ITS SECRETARY

                                            ...RESPONDENTS

(BY SMT. NILOUFER AKBAR, AGA FOR R-1 TO 5;
 SRI SHIVAKUMAR S, CGC FOR R-6 & 7)


      THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE PROCEEDINGS
OF THE MEETING OF RESPONDENT NO.5 HELD ON 20.03.2020
PRODUCED AS ANNEXURE-A AND ETC.



IN W.P.NO. 12132 OF 2020
BETWEEN:

1.   MR. J MANJUNATH
     S/O LATE MR. B V JANAKIRAM NAIDU
     AGED ABOUT 62 YEARS
     RESIDING AT NO.566, 21ST MAIN
     36TH CROSS, 4TH 'T' BLOCK
     JAYANAGAR, BANGALORE-560041

2.   MR. PANDURANGA HEGDE
     S/O MR. GANAPATI HEGDE
     AGED ABOUT 64 YEARS
     R/AT NO.35/1, NAVANAGERI
     ONIKERI, UTTARA KANNADA
     SIRSI-581318
                                              ...PETITIONERS

(BY SRI NANDAKUMAR C K, SENIOR ADVOCATE FOR
 SRI RAGHURAM CADAMBI, ADVOCATE)
                            -7-
                                     NC: 2023:KHC:30391-DB
                                      WP No. 8067 of 2020
                                  C/W WP No. 8181 of 2020
                                     WP No. 12132 of 2020


AND:

1.   UNION OF INDIA
     REPRESENTED BY ITS SECRETARY
     MINISTRY OF ENVIRONMENT,
     FOREST AND CLIMATE CHANGE
     INDIRA PARYAVARAN BHAWAN
     NEW DELHI-110003

2.   STATE OF KARNATAKA
     BY ITS PRINCIPAL SECRETARY
     TO GOVERNMENT
     FORESTS, ENVIRONMENT AND
     ECOLOGY DEPARTMENT
     MULTISTOREYED BUILDING
     DR. AMBEDKAR VEEDHI
     BANGALORE-560001

3.   PRINCIPAL CHIEF CONSERVATOR OF
     FORESTS AND HEAD OF THE FOREST FORCE
     KARNATAKA FOREST DEPARTMENT
     4TH FLOOR, ARANYA BHAVAN
     MALLESWARAM, BANGALORE-560003

4.   THE CHIEF WILDLIFE WARDEN-KARNATAKA
     2ND FLOOR, ARANYA BHAVAN
     MALLESHWARAM, BANGLAORE-560003

5.   STATE BOARD FOR WILDLIFE
     REPRESENTED BY THE
     MEMBER SECRETARY
     2ND FLOOR, ARANYA BHAVAN
     MALLESHWARAM
     BANGALORE-560003

6.   NATIONAL TIGER
     CONSERVATION AUTHORITY
     REPRESENTED BY THE
     MEMBER SECRETARY
                              -8-
                                        NC: 2023:KHC:30391-DB
                                         WP No. 8067 of 2020
                                     C/W WP No. 8181 of 2020
                                        WP No. 12132 of 2020


     B-1 WING, 7TH FLOOR
     PANDIT DEENDAYAL
     ANTYODAYA BHAWAN
     CGO COMPLEX
     NEW DELHI-110003

7.   STANDING COMMITTEE OF THE
     NATIONAL BOARD FOR WILDLIFE
     REPRESENTED BY THE
     MEMBER SECRETARY
     6TH FLOOR, VAYU WING
     INDIRA PARYAVARAN BHAWAN
     JOR BAGH ROAD, ALIGANJ
     NEW DELHI-110003

8.   MINISTRY OF RAILWAYS
     REPRESENTED BY
     DEPUTY CHIEF ENGINEER
     CONSTRUCTION-1
     SOUTH WESTERN RAILWAY
     CLUB ROAD, KESHWAPUT
     HUBBALLI-580023
                                              ...RESPONDENTS

(BY SMT. NILOUFER AKBAR, AGA FOR R-2 TO 5;
 SRI SHIVAKUMAR S, CGC FOR R-1 & 6 TO 8)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
MINUTES OF THE 14TH MEETING OF RESPONDENT NO.5 HELD ON
20.03.2020   (MINUTES   OF   THE    MEETING      PRODUCED   AS
ANNEXURE-A) AND ETC.

      THESE   WRIT   PETITIONS     COMING   ON    FOR   ORDERS
THROUGH VIDEO CONFERENCING THIS DAY, CHIEF JUSTICE
MADE THE FOLLOWING:
                                  -9-
                                            NC: 2023:KHC:30391-DB
                                            WP No. 8067 of 2020
                                        C/W WP No. 8181 of 2020
                                           WP No. 12132 of 2020




                               ORDER

1. In all these writ petitions which are filed in the nature of public interest litigations, identical issue is involved and therefore, they are disposed of by a common order.

2. In these writ petitions, the petitioners have sought quashment of the proceedings and decision taken in the 14th meeting held on 20.03.2020 by the Karnataka State Board for Wildlife in respect of Hubli-Ankola Railway Line Project and a further direction to forward the unanimous decision taken in the 13th meeting held on 09.03.2020 by the Karnataka State Board for Wildlife to the National Board for Wildlife.

3. It is submitted by the petitioners that in the 13th meeting held on 09.03.2020, there was an unanimous decision taken by the members of the Karnataka State Board for Wildlife not to proceed with the proposal. However, in the immediate next 14th meeting held on 20.03.2020, though all the members reiterated their view expressed in the 13th meeting held on 09.03.2020, it was

- 10 -

NC: 2023:KHC:30391-DB WP No. 8067 of 2020 C/W WP No. 8181 of 2020 WP No. 12132 of 2020 dissented only by the Chairman of the Karnataka State Board for Wildlife.

4. It seems that post filing of the writ petitions, several rounds of discussions, meetings and suggestions took place. The National Board for Wildlife apprised the Railway Authorities about certain gaps and deficiencies who, in turn, stated that they will take appropriate steps for removal of those gaps and deficiencies and will submit a revised proposal of the said project. It may not be necessary for us to refer to all these details and in our opinion, by accepting the statements made in the affidavit dated 23.08.2023 by the Deputy Chief Engineer, Construction-I, South-Western Railway, Hubli, the controversy can be set at rest.

5. In the affidavit dated 23.08.2023, the following statements are made:

"3. I submit that, on the directions of this Hon'ble High Court, National Board for Wildlife (NBWL) constituted a Committee which has conducted a detailed field study and submitted its report to this Hon'ble Court. I further submit, officials from Ministry
- 11 -
NC: 2023:KHC:30391-DB WP No. 8067 of 2020 C/W WP No. 8181 of 2020 WP No. 12132 of 2020 of Railways also participated in the meetings conducted by the said Committee and presented the proposal on behalf of Railways with regard to Hubli-Ankola Railway line project.
4. I further submit that, the Committee constituted by the National Board for Wild Life had directed Railways to submit revised proposal of the Project, in accordance with the recommendations of the committee.
5. I further submit that, South Western Railways (SWR), Hubli, shall follow the directions issued by NBWL and shall prepare a mitigation plan for the Hubli- Ankola Railway Line project, in consultation with Wildlife Institute of India (WII), Dehradun and follow any other directives of NBWL and MOEF & CC, and shall commence the work only after getting all the clearances/approvals as required under law."

(emphasis supplied by us)

- 12 -

NC: 2023:KHC:30391-DB WP No. 8067 of 2020 C/W WP No. 8181 of 2020 WP No. 12132 of 2020

6. Accordingly, by accepting the statements made in the affidavit dated 23.08.2023 as an undertaking to this Court, these writ petitions are disposed of.

7. In view of disposal of the writ petitions, the pending interlocutory applications do not survive for consideration and are accordingly disposed of.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE BKV List No.: 1 Sl No.: 38