Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(5) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962 (5)The Rajasthan Land Acquisition Act, 1953 (Rajasthan Act 24 of 1953).Section 45. - In sub-section (3) omit "or the Commissioner" and "Commissioner"
