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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Bihar - Subsection

Section 6D(11) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(11)The Consolidation Officer or the Assistant Director of Consolidation, as the case may be, shall, when making a local inspection, of the unit under sub-section (7) of Section 10, prepare an inspection memo and place it on the file his order.]