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Madras Presidency - Section

Section 7F in Madras Hindu Religious and Charitable Endowments Act, 1951

7F. [ Resignation by a member. [Inserted by Act No. 31 of 2008.]

- A member of the Board may, by writing under his hand, addressed to the Government Secretary in charge of Devaswom Department, resign his membership and the resignation shall take effect on the date of acceptance of the same by the Government.]