Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 49 in Bengal Embankment Act, 1882

49. Estimates and specifications to be open to inspection.

- Copies of all specifications and estimates prepared under the two last preceding Sections shall be transmitted to the office of the Collector, together with vernacular translations thereof, or such abstracts thereof as the State Government may from time to time direct, and may be examined by any person interested in such works and repairs.