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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(1) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(1)There shall be a Finance Committee constituted by the Executive Council consisting of the following members, namely:-
(a)the Vice Chancellor- Chairperson
(b)the Secretary to the Government incharge of Finance Department or his nominee not below the rank of Deputy Secretary.
(c)The Secretary to Government incharge of Rural Development and Panchayat Raj Department or his nominee not below the rank of a Deputy Secretary.
(d)two members nominated by the Vice Chancellor from amongst the members of Executive Council.
(e)the Registrar;
(f)The Director, Training, Publication and Supervision of all Schools.
(g)Director, Centre for Research, Innovation and Evaluation.
(h)the Finance Officer shall be the member secretary