Allahabad High Court
Pravesh Kumar Yadav vs State Of U.P. And 13 Others on 18 May, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 23005 of 2016 Petitioner :- Pravesh Kumar Yadav Respondent :- State Of U.P. And 13 Others Counsel for Petitioner :- Rajendra Kumar Yadav Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Tag this writ petition no. 14133 of 2016 (Chhatrapal and others vs. State of U.P. and others.
Order Date :- 18.5.2016 AU