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Allahabad High Court

Pravesh Kumar Yadav vs State Of U.P. And 13 Others on 18 May, 2016

Author: Pradeep Kumar Singh Baghel

Bench: Pradeep Kumar Singh Baghel





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 23005 of 2016
 

 
Petitioner :- Pravesh Kumar Yadav
 
Respondent :- State Of U.P. And 13 Others
 
Counsel for Petitioner :- Rajendra Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.
 

Tag this writ petition no. 14133 of 2016 (Chhatrapal and others vs. State of U.P. and others.

Order Date :- 18.5.2016 AU