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State of Odisha - Section

Section 8 in The Orissa Animal Contagious Diseases Act, 1949

8. Powers of Inspector.

- An Inspector may, subject to any rules made in this behalf by the State Government, enter and inspect any land or building or other place, or any vessel or vehicle, for the purpose of exercising the powers or performing the duties conferred and imposed on him by or under this Act.Chapter-II The Control of Diseases