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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

British India - Subsection

Section 12(1)(a) in British Nationality Act, 1948

(a)that he was born within the territories comprised at the commencement of this Act in the United Kingdom and Colonies, and would have been such a citizen if section four of this Act had been in force at the time of his birth;