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Union of India - Section

Section 32 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

32. The Unit Linked Insurance Plan 1971 published on May 19, 2001, in the Gazette of India, Part III, Section 4, vide No. UT/DBDM/R-7/SPD-52/2000-2001 dated the 24th April, 2001.