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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(5) in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018

(5)The Government shall provide a Secretary to the Commission, who shall be a serving officer of the State Government, and such other staff as may be necessary to enable the Commission to perform its functions and discharge its duties efficiently under this Act.