Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 23 in Chhattisgarh State Co-operative Tribunal Regulations, 2016 23. Dress for Legal Practitioner. - Every Legal Practitioner shall appear before the Tribunal in his professional dress and shall also wear gown.
